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[Cites 0, Cited by 0] [Section 62(1)] [Section 62] [Entire Act]

State of Maharashtra - Subsection

Section 62(1)(b) in The Maharashtra Village Panchayats Act, 1959

(b)the expenditure proposed on establishment and discharge of its duties under [* * * *] [The words, brackets and figure 'sub-section (1) of' were deleted by Maharashtra 36 of 1965. Section 34(2).] section 45;