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[Cites 0, Cited by 2] [Entire Act]

State of Karnataka - Section

Section 345 in Karnataka Municipal Corporations Act, 1976

345. Destruction of stray pigs and dogs.

- If any dogs [x x x] [Omitted by Act 35 of 1994 w.e.f. 1.6.1994.] or pigs are found straying, the same may be summarily destroyed by any person authorised in that behalf in writing by the Commissioner.