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State of Rajasthan - Section

Section 89 in The Rajasthan Excise Rules, 1956

89. Powers under section 45.

- All Excise Officers of the Government of Rajasthan including Jamadar Grade-II and Excise Guards may exercise the powers mentioned in Section 45:Provided that when power is exercised by an Excise Officer other than an Excise Inspector or Patrolling officer of the circle concerned, such officer shall immediately handover the person arrested and the articles seized to the Excise Inspector or Patrolling Officer of the Circle concerned.]