Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 135] [Entire Act]

Union of India - Subsection

Section 135(1) in Occupational Safety, Health and Working Conditions Code, 2020

(1)The State Government may, subject to the condition of previous publication and by notification, make rules for the carrying out the provisions of this Code.