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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Punjab - Subsection

Section 3(4) in Maharaja Bhupinder Singh Punjab Sports University Act, 2019

(4)The establishment of the University shall be a body corporate by the name under which it is established having perpetual succession and a common seal, and with power to hold property, to enter into contract, to institute and defend suits and other legal proceedings and to do all things necessary for the purposes for which it is constituted.