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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Punjab - Subsection

Section 6(xviii) in The Punjab School Education Board (Submission of Books and their Approval) Regulations, 1979

(xviii)If at any time it comes to the notice of the Board that a party has infringed any of these regulations, the Board may cancel the approval and also forfeit a part or whole of the security.