(1)[ at the time of the admission of every prisoner to the jail, in the history-ticket of such prisoner -] [See paras 475 and 505.](a)the state of the prisoner's health;(b)the prisoner's age and weight;(c)if sentenced to labour, the class of labour (if any) for which the prisoner is, in the opinion of the Medical Officer, fit; and(d)any other observations which the inspection of the prisoner may disclose and which should in the opinion of the Medical Officer, be made.
