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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Chattisgarh - Subsection

Section 5(10) in The Indira Gandhi Krishi Vishwavidyalaya (C.G.) Adhiniyam, 1987

(10)to hold examinations, and to grant diplomas and confer degrees and other academic distinctions on persons, who have pursued a course of study under the University;