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Chattisgarh High Court

Khem Singh Kanwar vs State Of Chhattisgarh 55 Mcrc/63/2019 ... on 8 January, 2019

                          HIGH COURT OF CHHATTISGARH, BILASPUR
                                           MCRC No. 76 of 2019
                             Khem Singh Kanwar Versus State Of Chhattisgarh



    1

08-01-2019

Heard.

Admit.

Call for the case diary and list the matter alongwith MCRC No. 10072 of 2018.

sd/-

(Sharad Kumar Gupta) Judge Khushi