Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 45B] [Entire Act] State of Andhra Pradesh - Subsection Section 45B(10) in Andhra Pradesh Electricity Regulatory Commission (Conduct of Business) Regulations, 1999 (10)The actual variable costs and Fixed costs computed for Central Generating Stations (CGS) should exclude the effect of UI charges.
