Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9] [Entire Act] State of Jammu-Kashmir - Subsection Section 9(3) in The Jammu and Kashmir Standards of Weights and Measures (Enforcement) Act, 1997 (3)Any contract or other agreement, which contravenes the provisions of sub-section (2), shall be void.
