Bombay High Court
Shri. Baban Rambhau Mohite vs The State Of Maharashtra, Thr. The ... on 4 December, 2019
Bench: A.A. Sayed, Anuja Prabhudessai
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
CONT. PETITION NO. 444 OF 2019
Shri. Baban Rambhau Mohite ....Petitioner
V/S
The State Of Maharashtra, Thr. The Secretary ....Respondent
And Ors.
WITH CONT. PETITION STAMP NO. 13831 OF 2019 Shri. Maruti Ganpat Amle And Ors ....Petitioner V/S The State Of Maharashtra Thr. The Secretary ....Respondent Revenue And Forest Department, Mantralaya Mumbai And Ors Mr. Y.B. Lengare for Petitioner in both CPs Mr. A.A. Alaspurkar, AGP for State/R.No.1.
CORAM : A.A. SAYED & SMT. ANUJA PRABHUDESSAI, JJ DATE : 4th December, 2019 P.C. :
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