Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Bombay High Court

Shri. Baban Rambhau Mohite vs The State Of Maharashtra, Thr. The ... on 4 December, 2019

Bench: A.A. Sayed, Anuja Prabhudessai

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

                CONT. PETITION NO. 444 OF 2019

 Shri. Baban Rambhau Mohite                                ....Petitioner
             V/S
 The State Of Maharashtra, Thr. The Secretary           ....Respondent

And Ors.

WITH CONT. PETITION STAMP NO. 13831 OF 2019 Shri. Maruti Ganpat Amle And Ors ....Petitioner V/S The State Of Maharashtra Thr. The Secretary ....Respondent Revenue And Forest Department, Mantralaya Mumbai And Ors Mr. Y.B. Lengare for Petitioner in both CPs Mr. A.A. Alaspurkar, AGP for State/R.No.1.

CORAM : A.A. SAYED & SMT. ANUJA PRABHUDESSAI, JJ DATE : 4th December, 2019 P.C. :

Stand over to 14/01/2020 ( FOR REGISTRAR JUDICIAL - I ) Page 1/1 ::: Uploaded on - 05/12/2019 ::: Downloaded on - 06/12/2019 00:22:14 :::