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[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

State of Andhra Pradesh - Subsection

Section 5(1)(d) in Andhra Pradesh Electricity Regulatory Commission (Consumer's Right to Information) Regulations, 2000

(d)when there is a default in keeping the meter correct, where the meter is the property of the consumer (as envisaged in Section 26(3) of I.E. Act, 1910)