Section 31(1)(g) in Tamil Nadu Local Bodies (Election of Members to the District Planning Committee) Rules, 1999

[Cites 0, Cited by 0] [Section 31(1)] [Section 31] [Entire Act]

State of Tamilnadu - Subsection

Section 31(1)(g) in Tamil Nadu Local Bodies (Election of Members to the District Planning Committee) Rules, 1999

(g)if it bears a serial number, or is of a design, different from the serial number or design, as the case may be, of the ballot papers authorised for use at that polling station; or

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State of Tamilnadu - Subsection

Section 31(1)(g) in Tamil Nadu Local Bodies (Election of Members to the District Planning Committee) Rules, 1999