Indian Kanoon - Search engine for Indian Law

Patna High Court - Orders

M/S Balaji Food And Beverage Authoried ... vs The Union Of India & Ors on 23 September, 2015

Author: Ravi Ranjan

Bench: Ravi Ranjan

   IN THE HIGH COURT OF JUDICATURE AT PATNA

              Civil Writ Jurisdiction Case No.2276 of 2015
======================================================
M/s Balaji Food And Beverage Authoried Franchisee
                                                    .... .... Petitioner/s
                                 Versus
The Union of India & Ors
                                                   .... .... Respondent/s
======================================================
                                   with
              Civil Writ Jurisdiction Case No.2160 of 2015

======================================================
M/s Dheeraj Kumar @ Dheeraj Kumar Singh
                                                   .... .... Petitioner/s
                                Versus
The Union of India & Ors
                                                  .... .... Respondent/s
======================================================
                                  with
             Civil Writ Jurisdiction Case No.2290 of 2015

======================================================
Puja Enterprises , Authorized Franchisee
                                                    .... .... Petitioner/s
                                  Versus
The Union of India & Ors
                                                   .... .... Respondent/s
======================================================
Appearance :
(In CWJC No.2276 of 2015)
For the Petitioner/s    :   M/s Satish Chandra Mishra
                            Ravindra Kumar Shukla, Advocates
For the Railway          : M/s S.D.Sanjay, Sr. Advocate

(In CWJC No.2160 of 2015)
For the Petitioner/s  :   M/s Satish Chandra Mishra
                          Ravindra Kumar Shukla, Advocates

For the Railway         :   M/s Anil Kumar Sinha and
                            Abhimanyu Deo, Advocate
(In CWJC No.2290 of 2015)
For the Petitioner/s  :   M/s Satish Chandra Mishra
                          Ravindra Kumar Shukla
For the Railway        : M/s S.D.Sanjay, Sr. Advocate
                          Rakesh Kumar Dinha, Advocate
======================================================
CORAM: HONOURABLE DR. JUSTICE RAVI RANJAN
ORAL ORDER
           Patna High Court CWJC No.2276 of 2015 (5) dt.23-09-2015

                                                    2/2




5       23-09-2015

As prayed on behalf of the respondent Railways, put up on 30th September, 2015.

(Dr. Ravi Ranjan, J) Spd/-

U