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[Cites 0, Cited by 0] [Section 113(1)] [Section 113] [Entire Act]

State of Mizoram - Subsection

Section 113(1)(j) in Mizoram Cooperative Societies Act, 2006

(j)to make any compromise or arrangement with Any person between whom and the co-operative there exists any dispute and to refer any such dispute for decision; .