Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 80C(8)] [Section 80C] [Entire Act] Union of India - Subsection Section 80C(8)(xxiii) in The Income Tax Act, 1961 (xxiii)[ in an account under the Senior Citizens Savings Scheme Rules, 2004; [ Inserted by Act 18 of 2008, Section 16 (w.e.f. 1.4.2008).]