Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] Union of India - Subsection Section 7(b) in The Punjab Reorganisation Act, 1966 (b)under the heading "II. THE UNION TERRITORIES", -(i)in the paragraph relating to the extent of the Union Territory of Himachal Pradesh, the following shall be added at the end, namely :-
