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[Cites 0, Cited by 0] [Section 62] [Entire Act]

State of Goa - Subsection

Section 62(5) in Goa Prisons Rules, 2006

(5)(i)A register shall be maintained in every place of imprisonment with numbered pages where the following details of women prisoners shall be entered:-(a)Information concerning their identity;(b)The reasons for their imprisonment and the authority ordering such imprisonment with full details of such order;(c)The day and hour of their admission and release.(ii)In all registers and returns, the numbers and names of women prisoners shall be written in red ink.