Calcutta High Court (Appellete Side)
Alkesh Sk. @ Hossain vs Unknown on 14 March, 2019
1 14.03.2019
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153as C.R.M. 3158 of 2019 In Re:- An application for anticipatory bail under Section 438 of the Code of Criminal Procedure filed on 01.03.2019 in connection with Suti P.S. Case No.401 of 2013 dated 07.10.2013 under Sections 304/34 of the Indian Penal Code. In the matter of : Alkesh Sk. @ Hossain.
... Petitioner.
Ms. Sonali Das.
...for of the Petitioner.
Ms. Faria Hossain, Ms. Baisali Basu.
.....for the State.
Heard the learned Advocates appearing for the parties. This is a second application for anticipatory bail without substantial change in circumstances since the earlier rejection of anticipatory bail by this Court.
Hence, the application for anticipatory bail is rejected. (Manojit Mandal,J.) (Joymalya Bagchi, J.) 2