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State of Assam - Section

Section 1 in United Khasi-Jaintia Hills Autonomous District (Management and Control of Forests) Rules, 1960

1. Short title, extent and commencement.

(a)These rules shall be called the United Khasi-Jaintia Hills Autonomous District (Management and Control of Forests) Rules, 1960.
(b)They shall have the like extent as the Principal Act.
(c)They shall come into force with effect from the date the Principal Act came into force.