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Bombay High Court

Malad Gaurav Co-Operative Housing ... vs Padmavati Maitri Corporation Llp ... on 14 September, 2022

Author: B.P. Colabawalla

Bench: B.P. Colabawalla

      IN THE HIGH COURT OF JUDICATURE AT BOMBAY
          ORDINARY ORIGINAL CIVIL JURISDICTION

COMMERCIAL ARBITRATION PETITION LODGING NO. 30196 OF 2021

      Malad Gaurav Co-operative Housing Soc Ltd ....PETITIONER
                 V/S
      Padmavati Maitri Corporation Llp And 2 Ors ....RESPONDENT

WITH ARBITRATION APPLICATION LODGING NO. 30193 OF 2021 Malad Gaurav Co-operative Housing Society ....PETITIONER Limited V/S Padmavati Maitri Corporation Llp Builder And....RESPONDENT Developers And 2 Ors.

Rohan Singh i/b M/s. Legal Vision for Petitioner Ansari Mohd. Umair Arshad Ali for Respondent CORAM : HON'BLE SHRI JUSTICE B.P. COLABAWALLA J DATE : 14th September, 2022 P.C. :

Stand over to 19/09/2022 for settlement/ for filing consent terms.

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