Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 5(5) in Jammu and Kashmir Micro and Small Enterprises Facilitation Council Rules, 2017

(5)Any member of the Council may resign from the Council by tendering his resignation with one month's notice in writing to the Government.