Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 35B] [Entire Act] State of Punjab - Subsection Section 35B(27) in The Punjab Liquor Licence Rules, 1956 (27)The allotment by draw of lots shall be made on the day or days fixed for this purpose.
