Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 19(4)] [Section 19] [Entire Act]

State of Nagaland - Subsection

Section 19(4)(h) in The Institute of Chartered Financial Analysts of India University (Nagaland) Act, 2006

(h)To take such decisions and steps as are found desirable for effectively carrying out the objects of the University;