Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 64(1)] [Section 64] [Entire Act]

State of Goa - Subsection

Section 64(1)(b) in The Goa Panchayat Raj Act, 1994

(b)have access to the records of the Panchayat; [....] [The world 'and' omitted by the Amendment Act 1 of 1997.]