Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 91(2)] [Section 91] [Entire Act] Union of India - Subsection Section 91(2)(n) in The Food Safety And Standards Act, 2006 (n)any other matter which is required to be, or may be, prescribed or in respect of which provision is to be made by rules by the Central Government.