Manipur High Court
Sanabam Micheal Singh vs State Of Manipur & Anr on 10 October, 2024
Author: A. Guneshwar Sharma
Bench: A. Guneshwar Sharma
Item No. 5-6
IN THE HIGH COURT OF MANIPUR
KH. Digitally signed by
KH. JOSHUA AT IMPHAL
JOSHUA MARING
Date: 2024.10.10
MARING 15:31:31 +05'30' WP(C) No. 710 of 2024 with
MC(WP(C) No. 603 of 2024
Sanabam Micheal Singh
.....Petitioner/s
- Versus -
State of Manipur & Anr.
.... Respondent/s
BEFORE HON'BLE MR. JUSTICE A. GUNESHWAR SHARMA Order 10.10.2024 [1] Heard Mr. Ajoy Pebam, learned counsel for the petitioner.
[2] By the present petition, the petitioner is praying for a direction constituting an expert committee and re-evaluate the answers scripts of the candidates in recently concluded Manipur Civil Services Combined Competitive Examination, 2022.
[3] Issue notice.
[4] Mr. Th. Sukumar, learned G.A. accepts notice on behalf
of Mr. Shyam Sharma, learned G.A. and Mrs. I. Bimola, learned counsel assisting Mr. RK. Deepak, learned senior counsel on behalf of the MPSC. Hence service is complete on all the respondents. [5] Petitioner undertakes to serve a copy of the petition to the learned counsel for the MPSC. [6] List this case on 21.10.2024. [7] Petitioner is permitted to update his details in the website for appearing in the main examination, subject to the outcome of the writ petition.
JUDGE Kh. Joshua Maring