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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(vi) in Regulation on Quality of Service of Dial-Up and Leased Line Internet Access Service, 2001

(vi)'Quality of Service (QOS)' means the indicator of performance of a network and of the degree to which the network conforms to the stipulated norms. The subscriber's perception of the Quality of Service is determined by a number of performance parameters, some of which have been specified in this regulation.