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Union of India - Section

Section 64 in Finance Act, 2020

64. Insertion of new section 119A.

- After section 119 of the Income-tax Act, the following section shall be inserted, namely:-"119A. Taxpayer's Charter. - The Board shall adopt and declare a Taxpayer's Charter and issue such orders, instructions, directions or guidelines to other income-tax authorities as it may deem fit for the administration of such Charter.".