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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Uttar Pradesh - Subsection

Section 17(2) in The U.P. Secondary Education Services Selection Board Rules, 1998

(2)The Management shall also forward the name of the Principal or Headmaster who was appointed by promotion on or after July 31, 1988 but not later than August 6, 1993 against a substantive vacancy under Section 18 to the Inspector along with service records (including the character rolls) and a statement in the pro forma given in Appendix 'H'.