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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Odisha - Subsection

Section 5(b) in The Orissa Loan Stipend Fund Rules

(b)
(i)Loan shall be granted from the Fund for higher studies in Engineering, Technical Education and Post Graduate studies in Science and Humanities both inside and outside the State.
(ii)No loan shall be granted from the Fund for study outside the State in subjects for which facilities are available within the State.
(iii)Highly meritorious and brilliant students may. be allowed the facility of loan stipend in any reputed Universities in India for higher studies respectively of whether any of the Universities of Orissa offers the subjects.