Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 43] [Entire Act] Union of India - Subsection Section 43(2) in Rubber Rules, 1955 (2)[ Every licenced dealer shall [submit online to the Board] [Substituted by G.S.R. 620, dated 15th July, 1958.], a true and correct monthly return in Forms H2 and L, giving the particulars of rubber stock held, acquired or disposed of by him.]
