Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 10 in Rajasthan Animal Diseases Rules, 1960 10. Prescribed authority under sections 11, 12 and 13 - The prescribed authority for the purposes of sections 11,12 and 13 shall be the Divisional Deputy Director of the Animal Husbandry Department.
