Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8] [Entire Act] Union of India - Subsection Section 8(ia) in Census Rules, 1990 (ia)[ republish the census schedules and questionnaires notified by the Central Government in their States or Union Territory Gazettes.] [Inserted by Notification dated. 19.7.94.]
