Section 68 in Arunachal Pradesh Panchayat Raj Act, 1997
68.
The Chairperson of an Anchal Samiti may convene a general meeting of all the members of the Gram Panchayats falling within its jurisdiction to review the action taken by the Anchal Samiti during the preceding year and to present the working plan of the Anchal Samiti for the succeeding year.
