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[Cites 0, Cited by 1] [Section 54] [Entire Act]

Union of India - Subsection

Section 54(j) in The Prevention of Money-Laundering Act, 2002

(j)such other officers of the Central Government, State Government, local authorities or [reporting entities] [Substituted for the words "banking companies" by Act No. 2 OF 2013] as the Central Government may, by notification, specify, in this behalf.