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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Chattisgarh - Subsection

Section 14(e) in Mahatma Gandhi National Rural Employment Guarantee Scheme-Chhattisgarh, Social Audit Rules, 2015

(e)for following up on the findings of social audit and providing active support to the process, there shall be monthly meeting at Block level with all the VSAs who have done concurrent social audit.