Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10(1)] [Section 10] [Entire Act] State of Tamilnadu - Subsection Section 10(1)(ii) in Tamil Nadu Compulsory Censorship of Film Publicity Materials Act, 1987 (ii)which having been certified by the Board and Signed by the Publicity Materials Censor Officer, differ from the certified publicity material; or