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[Cites 0, Cited by 0] [Section 31] [Entire Act]

State of Assam - Subsection

Section 31(i) in Goalpara Tenancy Act, 1929

(i)that the rate of rent paid by the raiyat is below the average rate paid by occupancy raiyats for land of a similar description and with similar advantage in the same village or in adjacent villages and that there is no sufficient reason for his holding at so low a rate ;