Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2C(2)] [Section 2C] [Entire Act]

Union of India - Subsection

Section 2C(2)(v) in The Child Labour (Prohibition And Regulation) Rules, 1988

(v)any other artistic performances which the Central Government permits in individual cases, which shall not include street performance for monetary gain.]