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[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

State of Tamilnadu - Subsection

Section 3(2)(a) in Tamil Nadu Street Vending and Shops and Establishments Worker's Welfare Scheme, 2010

(a)maintain and administer the Fund and collect the contributions towards that Fund; and collect the contributions towards that Fund;