Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Bihar - Section

Section 7 in Bihar Rules for the Establishment of Saw Pits and Establishment and Regulation of Depots, 1983

7.

A fee of Rs. 25 shall be payable for the grant of renewal of the licence under these Rules. The application for renewal of the licence shall be made by the licensee before the period of the licence.