Section 82(2)(b) in U.P. Revenue Code, 2006

[Cites 0, Cited by 0] [Section 82(2)] [Section 82] [Entire Act]

State of Uttar Pradesh - Subsection

Section 82(2)(b) in U.P. Revenue Code, 2006

(b)the holding or part shall become liable to payment of land revenue with effect from the commencement of the agricultural year in which the order for cancellation of the declaration is made :

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State of Uttar Pradesh - Subsection

Section 82(2)(b) in U.P. Revenue Code, 2006