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[Cites 0, Cited by 0] [Section 32(4)] [Section 32] [Entire Act]

State of West Bengal - Subsection

Section 32(4)(c) in West Bengal Agricultural Produce Marketing (Regulation) Rules, 1982

(c)The Expenditure side of the Income and Expenditure Account shall include all items of revenue expenditure incurred in the market year but shall not include such payments as payments on construction accounts, repayments of principal amounts of loans and advances, refund of deposits, etc.