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State of Chattisgarh - Section

Section 64 in Chhattisgarh Rajya Gramin Bank (Officers and Employees) Service Regulations, 2013

64. Special casual leave and special leave.

- An officer or employee may be granted special casual leave and special leave for sports, donation of blood, family planning, defending another officer or employee in an enquiry, or for joining civil defence services or any other purpose as may be decided by the Board in accordance with the guidelines of the Central Government.