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[Cites 0, Cited by 0] [Section 40(3)] [Section 40] [Entire Act]

State of Tamilnadu - Subsection

Section 40(3)(b) in The Chennai Metropolitan Water Supply and Sewerage Act, 1978

(b)adopt or execute any maintenance work in any scheme or plan in respect of water works or sewerage works irrespective of the cost of such maintenance works;