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State of Madhya Pradesh - Section

Section 13 in Madhya Pradesh Electricity Regulatory Commission (Demand Side Management) Regulations, 2016

13. Implementation of DSM programmes.

(1)Distribution Licensee shall undertake implementation of DSM programmes in line with the guidelines issued by the Commission from time to time.
(2)The implementation of the programme shall be undertaken in the manner as approved by the Commission.
(3)Distribution Licensee shall undertake implementation of quick gain DSM programmes.
(4)Distribution Licensee shall carry out implementation of activities assigned to it either by itself or through engagement of appropriate independent entity.
(5)The Distribution Licensee shall ensure that during implementation the continuity and consistency is maintained and interest of the consumers is not compromised.