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[Cites 0, Cited by 0] [Section 61(4)] [Section 61] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 61(4)(i) in Jammu and Kashmir Civil Services (Leave) Rules, 1979

(i)[ who has rendered less than three years' service under the Government or till he/she, if probationer, does not complete the period of probation satisfactorily whichever is later;] [Recast vide F.D. Notification SRO 273, dt. 23.9.2005. ]