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[Cites 0, Cited by 0] [Section 35] [Entire Act]

Union of India - Subsection

Section 35(3) in The Central Reserve Police Force Rules, 1955

(3)On receipt of the findings under sub-rule (2), the Commandant may, if the total value of the loss or damage does not exceed Rs. 1,000 pass orders that the loss or damage be written off.